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Sumit Kumar Pati & Ors vs The State Of West Bengal & Ors
2021 Latest Caselaw 4196 Cal

Citation : 2021 Latest Caselaw 4196 Cal
Judgement Date : 10 August, 2021

Calcutta High Court (Appellete Side)
Sumit Kumar Pati & Ors vs The State Of West Bengal & Ors on 10 August, 2021

10. 08 . 2021

BP WPA 11307 of 2021 Sl. 53 Court No. 17. (Via Video Conference)

Sumit Kumar Pati & Ors.

Vs.

The State of West Bengal & Ors.

Mr. Ashis Kumar Chowdhury, Ms. Deborupa Mukherjee, Ms. Sanjukta Das, ... For the Petitioners.

Dr. Sutanu Patra, Ms. Supriya Dubey, ... For SSC.

Learned advocate for the petitioners submits that

this matter is covered by a judgment passed by this Court

in WPA 10789 of 2021 ( Abhijit Ghosh -vs- State of West

Bengal & Ors.). The order passed by this Court in the

matter was carried to appeal and the appeal court has

also passed an order. The order passed by this court has

merged with the order of the appeal court. In no way this

matter will be construed as an order for extension of time

to file representation to the Commission.

The petitioners have the liberty to follow the appeal

court's judgment.

This matter is disposed of.

(Abhijit Gangopadhyay, J. )

 
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