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Venkatesh Foundation Pvt. Ltd vs Jalan Carbons And Chemicals
2021 Latest Caselaw 4037 Cal

Citation : 2021 Latest Caselaw 4037 Cal
Judgement Date : 2 August, 2021

Calcutta High Court (Appellete Side)
Venkatesh Foundation Pvt. Ltd vs Jalan Carbons And Chemicals on 2 August, 2021
   49
02.08.2021

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In the High Court at Calcutta Civil Jurisdiction Appellate Side

C.O. No. 1009 of 2021 (Via video conference)

Venkatesh Foundation Pvt. Ltd.

-Vs.-

Jalan Carbons and Chemicals Pvt. Ltd & Ors.

Mr. Aniruddha Chatterjee, Mr. Rahul Karmakar, Mr. Soumabho Ghose, Mr. Pushan Kar, Mr. Sagnik Majumdar, Ms. Dikshita Chomal ...for the petitioner

Mr. Arindam Banerjee, Mr. Suddhasatva Banerjee, Ms. Arpita Saha, Ms. Rituparna Chatterjee, Mr. Amit Mukherjee ...for the opposite parties

Heard both sides.

Hearing concluded. Judgment reserved.

(Sabyasachi Bhattacharyya, J.)

 
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