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Sifandros Carrier Ltd vs Srimunisuvrata Agri ...
2021 Latest Caselaw 397 Cal/2

Citation : 2021 Latest Caselaw 397 Cal/2
Judgement Date : 21 April, 2021

Calcutta High Court
Sifandros Carrier Ltd vs Srimunisuvrata Agri ... on 21 April, 2021
OD-1
                                   EC 975 of 2015


                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE



                            SIFANDROS CARRIER LTD.
                                    Versus
                    SRIMUNISUVRATA AGRI INTERNATIONAL LTD.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 21st April, 2021.

                                                                         Appearance:
                                                                   Mr. K. Thakkar, Adv.
                                                                 Mr. Souvik Kundu, Adv.
                                                                 Ms. Tripti Sharma, Adv.

                                                                  Mr. D.N. Sharma, Adv.


        The Court: Learned counsel for the respondent/award-debtor submits that

his witness is presently quarantined at Bangalore and requests that the matter

be kept in May to ascertain whether the witness will be able to continue with the

examination of the judgment-debtor on the virtual mode.

List this matter on 10th May, 2021 as requested.

(MOUSHUMI BHATTACHARYA, J.)

s.pal

 
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