Mohan Motor Business Private ... vs Icici Bank Limited And Anr
2021 Latest Caselaw 395 Cal/2

OD 2 & 3
                               WPO 89 of 2021
                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE



        MOHAN MOTOR BUSINESS PRIVATE LIMITED AND ANOTHER
                                VS
                   ICICI BANK LIMITED AND ANR

                               WPO 91 OF 2021
                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE

              METRO NIKETAN PRIVATE LIMITED AND ANOTHER
                                   VS
                    ICICI BANK LIMITED AND OTHERS




  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
  Date : April 20, 2021.

     [Via Video Conference]

                                                                           Appearance:
                                                           Mr. Sarabjit Mukherjee, Adv.
                                                             Ms. Madhurima Das, Adv.
                                                               Mr. Rajarshi Dutta, Adv.
                                                                        ... for petitioner

                                                               Mr. Avishek Guha, Adv.
                                                               Ms. Ruchika Mall, Adv.
                                                                     ...for respondent.

The Court : Written notes of arguments filed by both sides be kept on

record. Hearing is concluded. The matter will be enlisted for judgment on April

27, 2021.

(SABYASACHI BHATTACHARYYA, J.)

SK.