M/S Rexor India Ltd. (In ... vs Unknown
2021 Latest Caselaw 393 Cal/2

OD-1
                                IA CA No. 14 of 2021
                                   CP 587 of 2011
                         IN THE HIGH COURT AT CALCUTTA
                                Original Jurisdiction
                                   ORIGINAL SIDE

                              IN THE MATTER OF:
                    M/S REXOR INDIA LTD. (IN LIQUIDATION)
                                     AND
                              IN THE MATTER OF:
                             STATE BANK OF INDIA
                                   VERSUS
               THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA


     BEFORE:
     The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 17th April, 2021.

Appearance :

Mr. Rajarshi Datta,Adv.

Mr. Arjun Mookerjee,Adv.

The Court:- After hearing the applicant and considering the recent

judgments of the Hon'ble Supreme Court operating in the field, the

matter is adjourned till 30th April, 2021 for further consideration.

(ARINDAM MUKHERJEE, J.)

s. chandra