Citation : 2021 Latest Caselaw 2972 Cal
Judgement Date : 22 April, 2021
AD. 3 & 4.
April 22, 2021.
MNS.
W. P. A. 18440 of 2019
and
CAN 3 of 2020(CAN 3997 of 2020)
+
CAN 4 of 2020(CAN 3998 of 2020)
+
CAN 5 of 2021
with
W. P. A. 1404 of 2020
(Via video conference)
Archon Powerinfra India Private Limited
Vs.
Indian Oil Corporation and others
Mr. Sakya Sen,
Mr. Amritam Mondal,
Ms. Jeenia Rudra,
... for the petitioner.
Mr. Saptangshu Basu,
Mr. Amit Kumar Nag,
Mr. Abhishek Nag,
Ms. Ranjabati Ray
...for the respondents.
Written notes of arguments filed by both
sides in Court today be kept on record.
Arguments are concluded.
The matters are reserved for judgment.
(Sabyasachi Bhattacharyya, J.)
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