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Anupama Khatua vs Raju Mazumder & Anr
2021 Latest Caselaw 2618 Cal

Citation : 2021 Latest Caselaw 2618 Cal
Judgement Date : 7 April, 2021

Calcutta High Court (Appellete Side)

Anupama Khatua vs Raju Mazumder & Anr on 7 April, 2021

   9
07.04.2021

Kole WPCRC 36 of 2018 with WPA 15952 of 2017 Anupama Khatua

-Vs.-

Raju Mazumder & Anr.

Mr. A. Pradhan, ... for the petitioner.

In view of the judgment dated March 24, 2021, passed

by the Hon'ble Division Bench in a bunch of appeals

involving a point which is similar to the point involved in the

present contempt application, let this application stand

adjourned for a fortnight.

(Arijit Banerjee, J.)

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