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Commissioner Of Income Tax Exemptions ... vs Kampani Charitable Trust Ita No 3684 Mum ...
2026 Latest Caselaw 5407 Bom

Citation : 2026 Latest Caselaw 5407 Bom
Judgement Date : 21 May, 2026

[Cites 0, Cited by 0]

Bombay High Court

Commissioner Of Income Tax Exemptions ... vs Kampani Charitable Trust Ita No 3684 Mum ... on 21 May, 2026

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL JURISDICTION

                INCOME TAX APPEAL (L) NO. 2597 OF 2025


      Perused Praecipe dated 15.05.2026 submitted by Advocate for Appellant
and contents mentioned therein.

      On considering contents of Praecipe, in the interest of justice,
by way of super last chance, time granted to remove office objections in the
Appeal and get the same registered and / or numbered, is extended till
03.06.2026

, failing Appeal to stand rejected for non-removal of office objections under O.S. Rule 986.

Date : 21.05.2026 Prothonotary and Senior Master

 
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