Alam Anees Shaikh And Another vs The State Of Maharashtra
2026 Latest Caselaw 5406 Bom

Citation : 2026 Latest Caselaw 5406 Bom
Judgement Date : 21 May, 2026

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Bombay High Court

Alam Anees Shaikh And Another vs The State Of Maharashtra on 21 May, 2026

            IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                       BENCH AT AURANGABAD

                 BAIL APPLICATION NO.1012 OF 2026


Alam s/o Anees Shaikh & anr.                   ....Applicants
        VERSUS
The State of Maharashtra                       .....Respondent
                                   .......
Mr. S.S. Wagh, Advocate for applicant
Mr. D.J. Patil, A.P.P. for respondents
                                   .......

                         CORAM : SIDDHESHWAR S. THOMBRE, J.

VACATION COURT

DATE : 21st MAY, 2026 PER COURT :