Sukhdev Sahebrao Narwade And Others vs The State Of Maharashtra And Another
2026 Latest Caselaw 5405 Bom

Bombay High Court

Sukhdev Sahebrao Narwade And Others vs The State Of Maharashtra And Another on 21 May, 2026

                                          1 of 1                950-ABA.619.2026



                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                BENCH AT AURANGABAD

                   950 ANTICIPATORY BAIL APPLICATION NO. 619 OF 2026

                      SUKHDEV SAHEBRAO NARWADE AND OTHERS
                                          VERSUS
                      THE STATE OF MAHARASHTRA AND ANOTHER
                                             ...
          Mr. Satej S. Jadhav, Advocate for Applicants.
          Mr. S. G. Joshi, APP for Respondent-State.
                                             ...

                                  CORAM :          SIDDHESHWAR S. THOMBRE, J.

DATE : 21st MAY, 2026 (VACATION COURT) P.C.:-

1. Remove from board.

(SIDDHESHWAR S. THOMBRE, J.)

Tauseef