Alka Alias Mithila Madan Diwan vs Labour Commissioner And Anr
2026 Latest Caselaw 5390 Bom

Bombay High Court

Alka Alias Mithila Madan Diwan vs Labour Commissioner And Anr on 21 May, 2026

                                               19-20-WP-2053-2026-WP-2054-2026(C).doc


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIRCUIT BENCH AT KOLHAPUR
                  CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO. 2053 OF 2026

                          Alka Alias Mithila Madan Diwan
                                      VERSUS
                          Labour Commissioner And Anr.

                                    WITH
                        WRIT PETITION NO. 2060 OF 2026

  M/s. Ramchandra Bhimaji And Company Hindu Undivided Family
                 Thr. Its Manager Mithla Diwan
                            VERSUS
                 Labour Commissioner And Anr.

                                    WITH
                        WRIT PETITION NO. 2056 OF 2026

                            Dattatraya Waman Chitale
                                     VERSUS
                         Labour Commissioner And Others

                                    AND
                        WRIT PETITION NO. 2054 OF 2026

                            Dattatraya Waman Chitale
                                     VERSUS
                         Labour Commissioner And Others

                                    WITH
                        WRIT PETITION NO. 2061 OF 2026

                           Alka Alias Mihila Madan Diwan
                                       VERSUS
                           Labour Commissioner And Anr.



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                                              19-20-WP-2053-2026-WP-2054-2026(C).doc


                                    WITH
                        WRIT PETITION NO. 2059 OF 2026

  M/s. Ramchandra Bhimaji And Company Hindu Undivided Family
                 Thr. Its Manager Mithla Diwan
                            VERSUS
                 Labour Commissioner And Anr.

                                  ...
Mr. Kalpesh Patil, Advocate for Petitioners.
Mr. R.P. Kadam, AGP for the Respondent-State.
Ms. Shama Mulla for the Respondent No.5 in WP Nos.2053/2026,
2060/2026, 2056/2026 and Respondent No.5 to 14 2054/2026,
2061/2026, 2059/2026.
                               ...

                                  CORAM :         SACHIN S. DESHMUKH, J.

                                  DATE       :    21st MAY, 2026
                                                 [VACATION COURT]

P. C. :

1. List these Petitions on 11th June, 2026.

2. It is made clear that the pendency of these petitions shall not

preclude the concerned Court from proceeding with the execution.

                                         [SACHIN S. DESHMUKH, J.]




Sajakali Jamadar                    2 of 2