Avanse Financial Services Limited vs Arun Kumar Arjunan
2026 Latest Caselaw 5332 Bom

Bombay High Court

Avanse Financial Services Limited vs Arun Kumar Arjunan on 20 May, 2026

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                         INTERIM APPLICATION (L) NO.16044 OF 2026
                                                            IN
                                                 SUIT (L) NO.16043 OF 2026

BHALCHANDRA           Avanse Financial Services Ltd.                     .. Applicant/
GOPAL
DUSANE                                                                      Ori. Plaintiff
Digitally signed by
                              In the matter between :
BHALCHANDRA
GOPAL DUSANE
Date: 2026.05.20
20:33:13 +0530        Avanse Financial Services Ltd.                     .. Plaintiff /
                                 Vs.
                      Mr. Arun Kumar Arjunan                             .. Respondent/
                                                                            Defendant

                      Mr. Lalit Mushi a/w Ms. Devanshi Sanghvi, Mr. Rajat Abhale and Mr. Satyajit
                      Khairnar i/b Samvad Partners for Applicant.
                      Mr. V.N. Worlikar, Section Officer, Court Receiver Office, High Court, Bombay.

                                                              CORAM : GAUTAM A. ANKHAD, J.

(VACATION COURT) DATE : 20th MAY 2026. P.C. :

1. Ms. Devanshi Sanghvi, learned counsel for the Applicant/Plaintiff seeks

extension of time to carry out the amendment as directed in paragraph 1 of the

order dated 6th May 2026.

2. Time to carry out amendment is extended till 25th May 2026.

3. As is mentioned in paragraph 18 of the order dated 6 th May 2026, at the

request of Ms. Devanshi Sanghvi, this order shall not be uploaded until the Court

Receiver, High Court, Bombay executes the commission as directed in the order of

6th May 2026.

[ GAUTAM A. ANKHAD, J. ]

5 IAL 16044.26 in SL 16043.26.doc Dusane