Mumbai Press Club Thr Its Secretary And ... vs Mr. Gurbir Sing And Ors.
2026 Latest Caselaw 5250 Bom

Bombay High Court

Mumbai Press Club Thr Its Secretary And ... vs Mr. Gurbir Sing And Ors. on 19 May, 2026

                                                                      2-aost-14796-2026.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
                        APPEAL FROM ORDER (ST) NO. 14796 OF 2026
                                                WITH
                       INTERIM APPLICATION (ST) NO. 14797 OF 2026


            Mumbai Press Club Thr. Its
            Secretary & Anr.                                  ...Appellants
                  Versus
            Gurbir Sing & Ors.                                ...Respondents

            Mr. Girish Godbole, Senior Counsel a/w Mr. Abhishek Salian
            (through VC), Mr. Kinnari Raut, Mr. Aditya Bapat (through VC), Mr.
            Dipesh J. Thacker, Ms. Pragya Kumari, Ms. Neha Joshi & Ms. Rashi
            Sheth for the Appellants/Applicants.

            Mr. Shiraz Rustamji, Senior Counsel, a/w Mr. Eshan Patel, Mr.
            Shailesh Prajapati i/b Dua Associates for the Respondent No.1.

            Mr. Gurbir Singh, Respondent No.1, present.


                                       CORAM : SANDESH D. PATIL, J.

DATE : 19th MAY, 2026 (VACATION COURT)

P.C. :

1. Learned Senior Counsel appearing for the respondent

No.1 states that since this Court was a Special Public Prosecutor in

2-aost-14796-2026.doc

Bhima Koregaon matters, therefore, his clients have an objection to

proceed with this matter. Hence, the matter not to be placed before

the Bench of which Justice Sandesh D. Patil is a member. Remove

from board.

2. Taking into consideration the peculiar facts, liberty to

mention before the Co-ordinate Bench.

SANDESH D. PATIL, J.