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Illuminati Building Solutions Pvt Ltd ... vs The State Of Maharashtra Thr The ...
2026 Latest Caselaw 5227 Bom

Citation : 2026 Latest Caselaw 5227 Bom
Judgement Date : 18 May, 2026

[Cites 0, Cited by 0]

Bombay High Court

Illuminati Building Solutions Pvt Ltd ... vs The State Of Maharashtra Thr The ... on 18 May, 2026

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                      WRIT PETITION NO.6653 OF 2026
Illuminati Buildings Solutions Pvt. Ltd.                             .. Petitioner
                Vs.
The State of Maharashtra,
Through Ministry of Energy Department and Ors.                       .. Respondents


Mr. Sugandh Deshmukh with Mr. Vivek Thakare and Mr. Vaibhav
Thorave, Advocates for the Petitioner.
Ms. Mamta S. Srivastava, Additional Government Pleader for
Respondent Nos.1 to 3.
Mr. Siddharth Joshi with Mr. Devesh Juvekar, Ms. Kavit Brid Chavan,
Ms. Honey Chandnani and Ms. Shivangi Goel, Advocates, i/by Rajani
Associates, for Respondent No.4.


                                        CORAM : GAUTAM A. ANKHAD &
                                                SANDESH D. PATIL, JJ.
                                        DATE         : 18TH MAY 2026
                                                       [ VACATION COURT ]
P.C. :

1. Mr. Deshmukh, learned advocate for the Petitioner tenders a copy of Google Maps image of the plot. He submits that the yellow line marked on the map is the proposed transmission line that will be passing through the Petitioner's property. The same can be shifted outside the Petitioner's plot, as is shown by the blue line drawn on the said map.

2. Mr. Joshi, learned advocate appearing for Respondent no.4 opposes the suggestion made by the Petitioner's counsel and submits that the transmission lines are being constructed as a part of a mega-project

20-WP-6653-2026.doc Dixit

and has been approved by statutory expert bodies. He seeks one week's time to file an affidavit-in-reply to bring on record relevant facts to oppose the Petition. Let an affidavit be filed and served on the Petitioner by 21st May 2026.

3. List the matter on 28th May 2026.

[ SANDESH D. PATIL, J.] [GAUTAM A. ANKHAD, J.]

Digitally signed by SNEHA SNEHA ABHAY

ABHAY DIXIT 20-WP-6653-2026.doc Dixit Date:

DIXIT 2026.05.19 11:11:47 +0530

 
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