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Mr.Mohamed Asif Razak Mujawar vs The Municipal Corporation Of Gr Mumbai
2026 Latest Caselaw 5226 Bom

Citation : 2026 Latest Caselaw 5226 Bom
Judgement Date : 18 May, 2026

[Cites 0, Cited by 0]

Bombay High Court

Mr.Mohamed Asif Razak Mujawar vs The Municipal Corporation Of Gr Mumbai on 18 May, 2026

                                                                     10. FAST 14620-2026.doc



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION

                       FIRST APPEAL (ST.) NO.14620 OF 2026
                                      WITH
                   INTERIM APPLICATION (ST.) NO.14621 OF 2026
                                        IN
                       FIRST APPEAL (ST.) NO.14620 OF 2026

Mr. Mohamed Asif Razak Mujawar                     )...     Appellant/Applicant

               Versus

The Municipal Corporation of Greater               )
Mumbai                                             )...   Respondent

                                   -----
Mr. Vijay Shukla i/b Mr. Shailesh Pal i/b Ms. Vrinda S. Ghorpade for the
Appellant/Applicant.

Mr. Pradeep M. Patil for the Respondent-MCGM.
                                  -----

                                        CORAM : SANDESH D. PATIL, J.

DATE : 18th MAY 2026 (VACATION COURT)

P.C. :

1) The matter was moved before the Vacation Court on 12 th May

2026. Thereafter it was kept on 13 th May 2026. On 13th May 2026, the

following order was passed.

"1.The matter was heard for some time. After hearing the arguments the Court is of the prima facie viewthat the matter can be placed before regular Court in due course.

10. FAST 14620-2026.doc

2. Learned counsel for the Appellant, on instructions, fairly agrees to this suggestion.

3. Place the matter before regular Court. Liberty to mention immediately upon reopening."

2) Inspite of this Order, once again a praecipe is moved.

Place before Regular Court.





                                                      (SANDESH D. PATIL, J.)






RAJESH         RAJESH VASANT
VASANT         CHITTEWAN
CHITTEWAN      Date: 2026.05.19
               19:39:05 +0530

 

 
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