Uco Bank Known As Andheri East-Mid ... vs Universal Medicare Private Ltd.
2026 Latest Caselaw 5199 Bom

Bombay High Court

Uco Bank Known As Andheri East-Mid ... vs Universal Medicare Private Ltd. on 18 May, 2026

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BHARAT
DASHARATH
PANDIT
                                    CIVIL APPELLATE JURISDICTION
Digitally signed by
BHARAT
DASHARATH
PANDIT
Date: 2026.05.18
20:49:46 +0530
                                   COMMERCIAL FIRST APPEAL NO.17 OF 2026

                                                                  WITH

                                  INTERIM APPLICATION (ST) NO.11835 OF 2026
                                                   IN
                                   COMMERCIAL FIRST APPEAL NO.17 OF 2026
                                                  WITH
                                  INTERIM APPLICATION (ST) NO.12606 OF 2026
                                                   IN
                                   COMMERCIAL FIRST APPEAL NO.17 OF 2026


                      UCO Bank                                                       .. Petitioner

                          Vs.

                      Universal Medicare Private Limited                             .. Respondent


                      Mr. Mandar Soman with Mr. Nitesh Agarwal, Advocates for the
                      Petitioner.

                      Ms. Sarrah Khambati i/b Wadia Ghandy & Co., Advocates for the
                      Respondent.
                                              CORAM : GAUTAM A. ANKHAD &
                                                        SANDESH D. PATIL, JJ.

                                                               DATE         : 18TH MAY 2026
                                                                              [ VACATION COURT ]
                      P.C. :

                               Ms.        Sarrah Khambati, learned Advocate for the Respondent

submits that the First Appeal is listed on 18 th June 2026 and the

Execution Application is listed before the Registrar on 19 th June 2026.

8 COMFA-17-26.doc bdpsps

In view thereof, we see no urgency to decide the same today but the

Registrar shall not act on the Execution Application until the First

Appeal is heard by the regular Court.

[ SANDESH D. PATIL, J.] [GAUTAM A. ANKHAD, J.]

8 COMFA-17-26.doc bdpsps