Md. Firoj Khan vs Bureau Of Immigration And Ors
2026 Latest Caselaw 5159 Bom

Bombay High Court

Md. Firoj Khan vs Bureau Of Immigration And Ors on 15 May, 2026

           Digitally signed
           by MULEY
          SHUBHAM
MULEY     PRAVINRAO
SHUBHAM Date:
PRAVINRAO 2026.05.15
           21:59:50
           +0530                                              1             31-WP-2494-2026.doc


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CRIMINAL APPELLATE JURISDICTION
                                               WRIT PETITION NO. 2494 OF 2026

                    Md. Firoj Khan                                                    ...Petitioner
                          Versus
                    Bureau of Immigration & Ors.                                       ...Respondents

                                                     -----------------
                    Mr. S. S. Bedekar a/w Swapnil Shanbhag i/by Husen Shaikh for the
                    Petitioner.
                    Mr. Vinit Kulkarni, APP for State.
                    Ms. Supriya Kak, SPP for State.
                    Ms. Sonali More, PSI, Sahar Police Station is present.
                                                     -----------------

                                                                  CORAM :     ADVAIT M. SETHNA AND
                                                                              SANDESH D. PATIL, JJ.

DATED : 15 MAY, 2026 (VACATION COURT)

P.C.:-

1. The learned Special PP appearing for the Union of India has filed an

Affidavit-in-Reply to the Petition. The learned counsel for the Petitioner

seeks time to go through the same.

2. At their joint request, stand over to 11 June 2026. In the meantime,

the statement made by learned Special PP on instructions that the detenue

shall not be deported until the next date, to continue.

3. Liberty to move in case of urgency.

4. All concerned to act on an authenticated copy of this order.

[SANDESH D. PATIL, J.] [ADVAIT M. SETHNA, J.]