Rajesh Jayanand Nagjee vs Gouri Jayanand Nagjee
2026 Latest Caselaw 5144 Bom

Bombay High Court

Rajesh Jayanand Nagjee vs Gouri Jayanand Nagjee on 15 May, 2026

                                                                                             3-IA-1080-2026 (OS).doc
           Digitally signed
           by PALLAVI
           MAHENDRA
PALLAVI    WARGAONKAR
MAHENDRA
WARGAONKAR Date:
           2026.05.15
           19:25:16
           +0530
                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                                  INTERIM APPLICATION NO. 1080 OF 2026
                                                                  AND
                                                  INTERIM APPLICATION NO.1016 OF 2026
                                                                   IN
                                                  GUARDIANSHIP PETITION NO. 6 OF 2026

                              Rajesh Jayanand Nagjee                                 ...Applicant
                                    In the matter between
                              Rajesh Jayanand Nagjee                                 ...Petitioner
                                    Versus
                              Gouri Jayanand Nagjee                                  ...Respondent
                                                        __________
                              Ms. Archana Deshmukh a/w Avni Singhania, Anjana Devi i/b. Singhania
                              & Co. for the Applicant.
                                                        __________

                                                             CORAM :    ADVAIT M. SETHNA, J.

DATE : 15 MAY 2026 (VACATION COURT)

P.C.:

1. This Interim Application has been moved on the ground of urgency being to appoint the Applicant as an interim guardian of the person Mrs. Bhanumati Jayanand Nagjee i.e. mother of the Petitioner and to authorise the Applicant/Petitioner as Interim Manager of the Estate of Mrs. Bhanumati Jayanand Nagjee with certain powers as set out in paragraph B of paragraph 17 of the Interim Application.

2. Considering the above, list the Application and the Petition for further consideration on 9 June 2026.

3. All concerned to act on an authenticated copy of this order.

[ADVAIT M. SETHNA, J.]