Melba Ralph Miranda vs Denis Leslie Dmello
2026 Latest Caselaw 5111 Bom

Citation : 2026 Latest Caselaw 5111 Bom
Judgement Date : 14 May, 2026

[Cites 0, Cited by 0]

Bombay High Court

Melba Ralph Miranda vs Denis Leslie Dmello on 14 May, 2026

2026:BHC-OS:12350

Before : Shri E. B. Sivakumar, Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master

Date: 14th May 2026

MENTIONED. NOT ON BOARD

CHOL/ ) Shri Deven Jogdeo, Advocate for the Applicant / 185/2026 ) Petitioner.

AMH20230040503C20260000 3 ) IN ) TP/6495/2025

P.C. By this preacipe dated 14th May, 2026, the Applicant / Petitioner seeks extension of four weeks' time for publication of citation as per the directions given in the Orders dated 16th April, 2026.

2. Heard. Ld Advocate for the Applicant submits that, the citation was issued by this Registry very late and therefore, they could not publish the citation as per Order dated 16 th April, 2026. He, therefore, applies for extension of four weeks' time to comply with the directions.

3. Time to comply with the directions is extended by four weeks.

14.05.2026 Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master sbk