Citation : 2026 Latest Caselaw 5052 Bom
Judgement Date : 13 May, 2026
1 9-WP-4113-2026
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 4113 OF 2026
Mrs. Vina Dhammarathna Chavhan
-- VERSUS --
Union of India and Others
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr. B.S. Ramteke, Advocate for the Petitioner.
Mr. S.A. Chaudhari, Advocate for the Respondents.
CORAM : RAJNISH R. VYAS, J.
DATE : MAY 13, 2026.
Heard.
2. Issue notice to the respondents, returnable on 17/06/2026.
3. Learned counsel, Mr. Chaudhari, waives service of notice on behalf of respondents.
[
(RAJNISH R. VYAS, J.)
Piyush Mahajan
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