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Mrs. Vina Dhammaratna Chavhan vs Union Of India, Thr. Secretary, Central ...
2026 Latest Caselaw 4992 Bom

Citation : 2026 Latest Caselaw 4992 Bom
Judgement Date : 13 May, 2026

[Cites 0, Cited by 0]

Bombay High Court

Mrs. Vina Dhammaratna Chavhan vs Union Of India, Thr. Secretary, Central ... on 13 May, 2026

                                                1                        9-WP-4113-2026


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH, NAGPUR.

                           WRIT PETITION NO. 4113 OF 2026
                               Mrs. Vina Dhammarathna Chavhan
                                          -- VERSUS --
                                    Union of India and Others
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions             Court's or Judge's orders.
and Registrar's Orders.

                               Mr. B.S. Ramteke, Advocate for the Petitioner.
                               Mr. S.A. Chaudhari, Advocate for the Respondents.

                               CORAM :          RAJNISH R. VYAS, J.

DATE : MAY 13, 2026.

Heard.

2. Issue notice to the respondents, returnable on 17/06/2026.

3. Learned counsel, Mr. Chaudhari, waives service of notice on behalf of respondents.

[

(RAJNISH R. VYAS, J.)

Piyush Mahajan

 
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