M/S. Sadbhav Engineeering Ltd., Thr. ... vs M/S. Western Coalfields Ltd.. Thr. ...
2026 Latest Caselaw 4872 Bom

Citation : 2026 Latest Caselaw 4872 Bom
Judgement Date : 11 May, 2026

[Cites 0, Cited by 0]

Bombay High Court

M/S. Sadbhav Engineeering Ltd., Thr. ... vs M/S. Western Coalfields Ltd.. Thr. ... on 11 May, 2026

                    1                                                                            wp4097.2026.odt

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH, NAGPUR

                                      WRIT PETITION NO. 4097 of 2026
        (M/s. Sadbhav Engineering Limited Vs. M/s. Western Coalfields Limited and ors)
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions                                       Court's or Judge's orders.
and Registrar's Orders.
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                       Mr. Uday Dastane, Advocate for petitioner.

                        CORAM: RAJNISH R. VYAS, J.

DATE: 11.05.2026

Heard.

2. Issue notice to the respondents, returnable on 9.6.2026.

(RAJNISH R. VYAS, J.) Belkhede, PS

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