Ram S/O. Dipak Khare vs The S. T. Caste Scrutiny Committee, Thr. ...
2026 Latest Caselaw 4871 Bom

Bombay High Court

Ram S/O. Dipak Khare vs The S. T. Caste Scrutiny Committee, Thr. ... on 11 May, 2026

                    1                                                  wp4094.2026.odt

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH, NAGPUR

                                       WRIT PETITION NO. 4094 of 2026
      (Ram s/o Dipak Khare Vs. The ST caste Scrutiny Committee Vs.National Highways
                                Authority of India and ors)
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions                                       Court's or Judge's orders.
and Registrar's Orders.
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                       Mr. P.R. Parsodkar, Advocate for petitioner.
                       Mr. A.M. Ghogare, AGP for respondent/State.

                        CORAM: RAJNISH R. VYAS, J.

DATE: 11.05.2026

Heard.

2. Issue notice to the respondents, returnable on 12.5.2026.

3. The learned AGP waives notice for respondent/State.

(RAJNISH R. VYAS, J.)

Belkhede, PS