Dattatray Vilasrao Deshmukh And Others vs National Highway Authority Of India, ...
2026 Latest Caselaw 4870 Bom

Bombay High Court

Dattatray Vilasrao Deshmukh And Others vs National Highway Authority Of India, ... on 11 May, 2026

                    1                                                  wp4095.2026.odt

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH, NAGPUR

                                       WRIT PETITION NO.4095 of 2026
 (Dattatray Vilasrao Deshmukh and ors Vs. National Highways Authority of India and ors)
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions                                       Court's or Judge's orders.
and Registrar's Orders.
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                       Mr. R.G. Kavimandan, Advocate for petitioners.
                       Mr. A.M. Ghogare, AGP for respondent Nos. 3 to 7/State.

                        CORAM: RAJNISH R. VYAS, J.

DATE: 11.05.2026

Heard.

2. Issue notice to the respondents, returnable on 15.5.2026.

3. The learned AGP waives notice for respondent nos. 3 to 7/State.

4. Stenocopy granted.

(RAJNISH R. VYAS, J.) 2 wp4095.2026.odt

Belkhede, PS