Amol Hindurao Patil vs Mrs Amruta Amol Patil
2026 Latest Caselaw 3244 Bom

Bombay High Court

Amol Hindurao Patil vs Mrs Amruta Amol Patil on 31 March, 2026

Author: N.R. Borkar

Bench: N.R. Borkar

                                                                        13-appln-115-26.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION
               CRIMINAL APPLICATION NO. 115 OF 2026

Amol H. Patil & Ors.                                          ...Applicants.
     V/s.
Mrs. Amruta A. Patil & Anr.                                   ...Respondents.

                             ..............
Mr. Naqvi S.A.A. Hasan for the Applicants.
Ms S.M. Yadav, APP for the Respondent/State.
                             ..............

                                    CORAM     :      N.R. BORKAR, J.

DATE : 31.03.2026.

P.C. :

1. Issue notice to the respondent No.1, returnable on 21 st April 2026.

2. Hamdast is granted.

[N.R.BORKAR, J.]

Dinesh S. Sherla 1/1