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The Branch Manager, Shriram General ... vs Nilam Wd/O Nitin Godghate And Others
2026 Latest Caselaw 2683 Bom

Citation : 2026 Latest Caselaw 2683 Bom
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Bombay High Court

The Branch Manager, Shriram General ... vs Nilam Wd/O Nitin Godghate And Others on 14 March, 2026

  2026:BHC-NAG:4382


                                      HIGH COURT LEGAL SERVICES SUB-COMMITTEE,
                                               NAGPUR BENCH, NAGPUR.

                                       BEFORE THE NATIONAL LOK ADALAT
                                            FIRST APPEAL NO.424/2022
                               The Branch Manager, Shriram General Insurance Co. Ltd.
                                                        Versus
                                       Nilam Wd/o Nitin Godghate and others
                    ......................................................................................................
                    Shri Girish Dipwani, Advocate for the Appellant.
                    .....................................................................................................
                                                     ORDER

(Passed on 14.03.2026)

This is an Appeal by the Insurance Company against the judgment and award dated 30.01.2020 passed by the learned M.A.C.T., Nagpur in Claim Petition No.653/2012. The Appellant Insurance Company has filed the pursis under Form "N" stating that, they do not want to prosecute the Appeal and want to withdraw the Appeal unconditionally. The same is filed under the signature of the Advocate for the Appellant.

2. In view of the above, the Appeal stands disposed of as withdrawn.

3. The amount towards the statutory deposit, if any, be refunded to the Appellant Insurance Company. The court fees be dealt with as per Rules.

4. The Respondents/Claimants are permitted to withdraw the amount deposited by the Insurance Company under the award in this Court with interest accrued thereon.

                         MEMBER                     MEMBER                 PRESIDING OFFICER
                    (Aniruddha Chandekar)         (G. M. Kubde)          (Justice Neeraj P. Dhote)
                       Advocate                    Retd. P. D.J.




                    Tambaskar.


Signed by: MR. N.V. TAMBASKAR
Designation: PS To Honourable Judge
Date: 17/03/2026 13:31:47
 

 
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