Shriram General Insurance Co. Ltd., ... vs Smt. Manisha Wd/O Vishlrao Chopde And ...
2026 Latest Caselaw 2679 Bom

Bombay High Court

Shriram General Insurance Co. Ltd., ... vs Smt. Manisha Wd/O Vishlrao Chopde And ... on 14 March, 2026

  2026:BHC-NAG:4476


                    A-125


                                      HIGH COURT LEGAL SERVICES SUB-COMMITTEE,
                                               NAGPUR BENCH, NAGPUR.

                                              BEFORE THE NATIONAL LOK ADALAT

                                                FIRST APPEAL NO. 1278 OF 2019

                                               Shriram General Insurance Co. Ltd.
                                                            Versus
                                          Smt. Manisha wd/o Vishalrao Chopde and ors.

                    ......................................................................................................
                    Shri H.N.Verma, Advocate for the Appellant
                    .....................................................................................................

                                                             ORDER

(Passed on 14.03.2026)

The Form 'N' duly is signed by the learned counsel for the Appellant. It is taken on record. The Appellant-Insurance Company wants to withdraw the Appeal. Hence, the Appeal stands disposed of as withdrawn.

2. The court fees, if any, be dealt with as per rules.

3. The amount deposited by the Appellant under the Award is permitted to be withdrawn by the Claimant(s).

4. The excess amount and statutory deposit, if any, be refunded to the Insurance Company with interest accrued thereon.

                         MEMBER                          MEMBER                   PRESIDING OFFICER
                    (Aniruddha Chandekar)              (G. M. Kubde)            (Justice Neeraj P. Dhote)
                         Advocate                       Retd. P. D.J.




                    Khapekar


Signed by: Mr. B.T. Khapekar

Designation: PA To Honourable Judge Date: 18/03/2026 10:55:29