The New India Assurance Co. Ltd Thr ... vs Sudam Maroti Ingle And Others
2026 Latest Caselaw 2652 Bom

Bombay High Court

The New India Assurance Co. Ltd Thr ... vs Sudam Maroti Ingle And Others on 14 March, 2026

  2026:BHC-NAG:4475


                    A-89


                                      HIGH COURT LEGAL SERVICES SUB-COMMITTEE,
                                               NAGPUR BENCH, NAGPUR.
                                             BEFORE THE NATIONAL LOK ADALAT

                                               FIRST APPEAL NO. 1224 OF 2012
                                               The New India Assurance Co.Ltd. Nagpur
                                                               Versus
                                                    Sudam Maroti Ingle and ors.
                    ......................................................................................................
                    Ms. Anvita Pande, Advocate for Appellant.
                    .....................................................................................................

                                                           ORDER

(Passed on 14.03.2026)

This Appeal by the Insurance Company against the award dated 30/07/2012 passed by the learned Motor Accident Claims Tribunal, Buldana (for short, 'Tribunal') in MACP No. 66/2007. The Pursis is filed for withdrawal of Appeal by the Appellant-Insurance Company through its Assistant Manager. The Pursis dated 14/03/2026 is signed by the learned counsel for the learned counsel for the Appellant and authorized officer of the Insurance Company.

2. In view of the Pursis, the Appeal stands disposed of as withdrawn.

3. The statutory amount, if any, along with accrued interest and Court fees be refunded to as per rules.

                          MEMBER                        MEMBER                   PRESIDING OFFICER
                     (Aniruddha Chandekar)            (G. M. Kubde)            (Justice Neeraj P. Dhote)
                          Advocate                     Retd. P. D.J.


                    Khapekar




Signed by: Mr. B.T. Khapekar

Designation: PA To Honourable Judge Date: 18/03/2026 10:54:04