[Cites 0, Cited by 0]
Bombay High Court
Salvi Builders And Developoers vs Abdul Shakoor S. Muzawar on 28 January, 2026
Author: R.N. Laddha
Bench: R.N. Laddha
Mamta Kale 32-revn-209-2009.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
Criminal Revision Application No. 209 of 2009
with
Criminal Application No. 408 of 2018
Salvi Builders and Developers ... Applicant
versus
Rajnath N Kumar and Anr. ...Respondents
with
Criminal Revision Application No. 210 of 2009
with
Criminal Application No. 409 of 2018
Salvi Builders and Developers and Anr. ... Applicants
versus
Hamid Khan Idris Khan and Anr. ...Respondents
with
Criminal Revision Application No. 211 of 2009
with
Criminal Application No. 410 of 2018
Salvi Builders and Developers and Anr. ... Applicants
versus
Nisar Ahmed Abdulla Kudalkar and Anr. ...Respondents
with
Criminal Revision Application No. 212 of 2009
with
Criminal Application No. 411 of 2018
Salvi Builders and Developers and Anr. ... Applicants
Page 1 of 4
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Mamta Kale 32-revn-209-2009.docx
versus
Ashfaq Shaikh and Anr. ...Respondents
with
Criminal Revision Application No. 213 of 2009
with
Criminal Application No. 412 of 2018
Salvi Builders and Developers and Anr. ... Applicants
versus
Shaikh Mohamad Tarik S. and Anr. ...Respondents
with
Interim Application No. 1425 of 2025
in
Criminal Revision Application No. 213 of 2009
Najma Mohd Tarik Shaikh ... Applicant
versus
Shaikh Mohamad Tarik S. and Anr. ...Respondents
with
Criminal Revision Application No. 214 of 2009
with
Criminal Application No. 413 of 2018
Salvi Builders and Developers and Anr. ... Applicants
versus
Prabhakar G Sawant and Anr. ...Respondents
with
Criminal Revision Application No. 215 of 2009
with
Criminal Application No. 414 of 2018
Page 2 of 4
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Mamta Kale 32-revn-209-2009.docx
Salvi Builders and Developers and Anr. ... Applicants
versus
Laxman Shridhar Bijam and Anr. ...Respondents
with
Criminal Revision Application No. 216 of 2009
with
Criminal Application No. 415 of 2018
Salvi Builders and Developers and Anr. ... Applicants
versus
Mukhtaralam S Shaikh and Anr. ...Respondents
with
Criminal Revision Application No. 217 of 2009
with
Criminal Application No. 416 of 2018
Salvi Builders and Developers and Anr. ... Applicants
versus
Aziz Usman Khot and Anr. ...Respondents
with
Criminal Revision Application No. 218 of 2009
with
Criminal Application No. 417 of 2018
Salvi Builders and Developers and Anr. ... Applicants
versus
Fakir Mohamad Yusuf Khot and Anr. ...Respondents
with
Criminal Revision Application No. 219 of 2009
with
Page 3 of 4
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Criminal Application No. 418 of 2018
Salvi Builders and Developers and Anr. ... Applicants
versus
Abdul Shakoor S Muzawar ...Respondent
with
Criminal Writ Petition No. 1750 of 2009
Salvi Builders and Developers and Anr. ... Petitioners
versus
Akil Amir Tole and Anr. ...Respondents
with
Criminal Writ Petition No. 1751 of 2009
Salvi Builders and Developers and Anr. ... Petitioners
versus
Asif Amir Tole and Anr. ...Respondents
----
None for the applicant.
Mr T Rajaram Mohan Roy, for Respondent No.1.
Ms A A Deshmukh, APP, for the Respondent / State.
----
Coram: R.N. Laddha, J.
Date: 28 January 2026
P.C.:
. Registry to verify and place the matter before the
appropriate Bench.
(R.N. Laddha, J.)
__________________________________________________
28 January 2026
