Citation : 2026 Latest Caselaw 754 Bom
Judgement Date : 22 January, 2026
922 SA 251.2022.doc 29.12
Dusane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO.251 OF 2022
WITH
CIVIL APPLICATION NO.288 OF 2019
IN
SECOND APPEAL NO.251 OF 2022
WITH
CIVIL APPLICATION NO.1529 OF 2018
IN
SECOND APPEAL NO.251 OF 2022
WITH
CIVIL APPLICATION NO.40 OF 2022
IN
SECOND APPEAL NO.251 OF 2022
WITH
CIVIL APPLICATION (ST) NO.5789 OF 2019
IN
SECOND APPEAL NO.251 OF 2022
Runwal Constructions Registered Partnership ...Appellant/
Firm Applicant
Versus
Bharat Shah ...Respondent
WITH
SECOND APPEAL NO.252 OF 2022
WITH
CIVIL APPLICATION (ST) NO.36521 OF 2018
IN
SECOND APPEAL NO.252 OF 2022
WITH
CIVIL APPLICATION NO.1520 OF 2018
IN
SECOND APPEAL NO.252 OF 2022
Runwal Constructions Runwal & Omkar ...Appellant/
Esquare Applicant
Versus
Neha Arvind Nadkarni & Anr. ...Respondents
WITH
SECOND APPEAL NO.253 OF 2022
1
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922 SA 251.2022.doc 29.12
WITH
CIVIL APPLICATION NO.1526 OF 2018
IN
SECOND APPEAL NO.253 OF 2022
WITH
CIVIL APPLICATION NO.41 OF 2022
IN
SECOND APPEAL NO.253 OF 2022
Runwal Constructions Runwal & Omkar ...Appellant/
Esquare, Mumbai Applicant
Versus
Nitin Korgaonkar ...Respondent
WITH
SECOND APPEAL NO.254 OF 2022
WITH
CIVIL APPLICATION NO.1521 OF 2018
IN
SECOND APPEAL NO.254 OF 2022
WITH
CIVIL APPLICATION NO.42 OF 2022
IN
SECOND APPEAL NO.254 OF 2022
Runwal Constructions Runwal & Omkar ...Appellant/
Esquare, Mumbai Applicant
Versus
Pravir Karmokar ...Respondent
WITH
SECOND APPEAL NO.255 OF 2022
WITH
CIVIL APPLICATION NO.43 OF 2022
IN
SECOND APPEAL NO.255 OF 2022
WITH
CIVIL APPLICATION NO.1530 OF 2018
IN
SECOND APPEAL NO.255 OF 2022
Runwal Constructions Runwal & Omkar ...Appellant/
Esquare, Mumbai Applicant
Versus
Garfield Deepak D'Souza ...Respondent
2
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922 SA 251.2022.doc 29.12
WITH
SECOND APPEAL NO.256 OF 2022
WITH
CIVIL APPLICATION NO.44 OF 2022
IN
SECOND APPEAL NO.256 OF 2022
Runwal Constructions Runwal & Omkar ...Appellant/
Esquare, Mumbai Applicant
Versus
Satish Kumar & Ors. ...Respondents
WITH
CIVIL APPLICATION NO.1532 OF 2018
IN
SECOND APPEAL NO.256 OF 2022
Runwal Constructions Runwal & Omkar ...Applicant
Esquare, Mumbai
Versus
Srinivasan Sundaresan & Ors. ...Respondents
WITH
SECOND APPEAL NO.257 OF 2022
Runwal Constructions Runwal & Omkar ...Appellant
Esquare, Mumbai
Versus
Satish Maruti Shirsekar ...Respondents
WITH
INTERIM APPLICATION NO.3352 OF 2019
IN
SECOND APPEAL NO.257 OF 2022
Satish Maruti Shirsekar ...Applicant
Versus
Runwal Constructions ...Respondent
WITH
CIVIL APPLICATION NO.45 OF 2022
IN
SECOND APPEAL NO.257 OF 2022
WITH
3
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922 SA 251.2022.doc 29.12
CIVIL APPLICATION NO.1523 OF 2018
IN
SECOND APPEAL NO.257 OF 2022
Runwal Constructions Runwal & Omkar Esquare, ...Applicant
Mumbai
Versus
Satish Maruti Shirsekar ...Respondents
WITH
SECOND APPEAL NO.258 OF 2022
WITH
CIVIL APPLICATION NO.46 OF 2022
IN
SECOND APPEAL NO.258 OF 2022
WITH
CIVIL APPLICATION NO.1531 OF 2018
IN
SECOND APPEAL NO.258 OF 2022
Runwal Constructions Runwal & Omkar ...Appellant/
Esquare, Mumbai Applicant
Versus
Sudhir Ray ...Respondent
WITH
SECOND APPEAL NO.259 OF 2022
WITH
CIVIL APPLICATION NO.47 OF 2022
IN
SECOND APPEAL NO.259 OF 2022
WITH
CIVIL APPLICATION NO.1524 OF 2018
IN
SECOND APPEAL NO.259 OF 2022
Runwal Constructions Runwal & Omkar ...Appellant/
Esquare, Mumbai Applicant
Versus
Prachi Chindarkar ...Respondent
WITH
SECOND APPEAL NO.260 OF 2022
WITH
4
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922 SA 251.2022.doc 29.12
CIVIL APPLICATION NO.48 OF 2022
IN
SECOND APPEAL NO.260 OF 2022
WITH
CIVIL APPLICATION NO.1527 OF 2018
IN
SECOND APPEAL NO.260 OF 2022
Runwal Constructions Runwal & Omkar ...Appellant/
Esquare, Mumbai Applicant
Versus
Samira Sultana Halim Mohammed ...Respondent
WITH
SECOND APPEAL NO.261 OF 2022
WITH
CIVIL APPLICATION NO.1528 OF 2018
IN
SECOND APPEAL NO.261 OF 2022
WITH
CIVIL APPLICATION NO.49 OF 2022
IN
SECOND APPEAL NO.261 OF 2022
Runwal Constructions Runwal & Omkar ...Appellant/
Esquare, Mumbai Applicant
Versus
Parag Chandrakant Sawant & Anr. ...Respondents
_______________________________________________________________
Mr. Ditendra Mishra Advocate for Appellants
Mr. Anjali Kumar Singh i/by Mrs. Asmita S. Jaiswal for Respondents.
_______________________________________________________________
Coram : Madhav J. Jamdar, J.
Date : 22nd January 2026
1. On 19th January 2026 both the learned Counsel made
submissions with respect to the point which is mentioned in the
Order dated 5th January 2026. In the Order dated 19th January 2026,
it is recorded that the hearing is completed and Judgment is reserved.
922 SA 251.2022.doc 29.12
2. However, yesterday i.e. on 21 st January 2026 Mr. Anjani Kumar
Singh, learned Counsel for the Respondent by giving notice to Mr.
Ditendra Mishra, learned Counsel for the Appellants mentioned the
matter and submitted that one additional point has remained to be
argued clarifying his submissions.
3. Accordingly, the matter is listed tody.
4. Today Mr. Anjani Kumar Singh, learned Counsel for the
Respondent has further argued the matter and also tendered
additional submissions/clarificatory note dated 21st January 2026.
5. Mr. Ditendra Mishra, learned Counsel for the Appellants seeks
time.
6. At his request, stand over to 28th January 2026 at 1.45 p.m.
(MADHAV J. JAMDAR, J.)
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