Manisha Nimish Mehta Promoter And ... vs Technology Development Board, Through ...
2025 Latest Caselaw 5923 Bom

Bombay High Court

Manisha Nimish Mehta Promoter And ... vs Technology Development Board, Through ... on 20 September, 2025

                                                        901-oswpl-14829-2025+.doc




                                                                             Shephali




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION
                  WRIT PETITION (ST) NO. 14829 OF 2025
                                     WITH
             INTERIM APPLICATION (L) NO. 17532 OF 2025
                                       IN
                  WRIT PETITION (ST) NO. 14829 OF 2025
                                     WITH
             INTERIM APPLICATION (L) NO. 18564 OF 2025
                                       IN
                  WRIT PETITION (ST) NO. 14829 OF 2025
                                     WITH
             INTERIM APPLICATION (L) NO. 21757 OF 2025
                                       IN
                  WRIT PETITION (ST) NO. 14829 OF 2025



 Mrs Manisha Nimesh Mehta,                                            ...Petitioner

         ~ versus ~

 Technology Development Board & Ors                               ...Respondents

A PPEARANCES For the Petitioner Mr Mathews Nedumpara, with Hemali Merva, Maria Nedumpara, Akhilesh Nair & Mahesh Parab, i/b Nedumpara & Nedumpara.

For Respondents Nos. 1 to 6 Mr Viraj Shelatkar, with Sumedh Ruikar, i/b Pradip Yadav.

20th September 2025

901-oswpl-14829-2025+.doc

For Respondents No. 7 Mr Anshul Anjarlekar, with Manshi Thakkar, Sanika Athalye & Priyanka Shanalesha, i/b Raval Shah & Co. For Respondents No. 15- Smt Jyoti Chavan, Addl. GP. State For Respondents Nos. 16, 22 Mr Huzan Bhumgara, with Pradeep & 23 Mane & Shubhi Dotya, i/b Desai & Diwanji.

For Respondents No. 18 Mr Yahya Batatawala, with Sneha Mishra.

CORAM : SUMAN SHYAM & MANJUSHA DESHPANDE, JJ

DATED : 20TH SEPTEMBER 2025.

P.C.:

1. Arguments concluded.

2. Judgment/Order reserved.

(MANJUSHA DESHPANDE, J.) (SUMAN SHYAM, J.) {

20th September 2025