Oil And Natural Gas Corporation Ltd. vs Newton Engineering And Chemicals ...
2025 Latest Caselaw 7029 Bom

Bombay High Court

Oil And Natural Gas Corporation Ltd. vs Newton Engineering And Chemicals ... on 28 October, 2025

Author: R.I. Chagla

Bench: R.I. Chagla

                                                                            P-spm-CARBP 648.2021.doc

                    Kavita S.J.


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION


                            COMMERCIAL ARBITRATION PETITION NO.648 OF 2021

                    Oil and Natural Gas Corporation Ltd.,                      ...Petitioner
                            Versus
                    Newton Engineering and Chemicals Ltd.,                     ...Respondent
                                               ----------
                    Mr. Anagh Pradhan i/b Divya Shah Associates for the Petitioner.
                                                         ----------

                                                  CORAM : R.I. CHAGLA, J.

                                                  DATED       : 28th OCTOBER, 2025.

                    ORDER :

1. Matter mentioned.

2. By praecipe bearing today's date, the learned Advocate

appearing for the Petitioner has sought for speaking to the minutes of

Judgment dated 17th October, 2025.

3. In the said Judgment dated 17th October, 2025, in second KAVITA SUSHIL JADHAV last line of Paragraph 81, the word "within'' shall be replaced with

the word "after".

P-spm-CARBP 648.2021.doc

4. The said Judgment dated 17th October, 2025 stands

corrected accordingly.

5. Praecipe is disposed of accordingly.

[R.I. CHAGLA, J.]