Citation : 2025 Latest Caselaw 6520 Bom
Judgement Date : 6 October, 2025
(1) crwp223.25.lot.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL WRIT PETITION NO. 223/2025
(Akshay Bhaskar Sahare Vs. State of Maharashtra & Anr.)
WITH CRIMINAL WRIT PETITION NOS. 227/2025, 272/2025,
309/2025, 324/2025, 348/2025, 388/2025, 408/2025, 435/2025,
440/2025, 449/2025, 454/2025, 480/2025, 503/2025, 508/2025,
510/2025, 520/2025, 521/2025, 522/2025, 525/2025, 555/2025,
560/2025, 575/2025, 579/2025, 593/2025, 598/2025, 612/2025,
639/2025, 687/2025, 734/2025
---------------------------------------------------------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
---------------------------------------------------------------------------------------------------------------------------------------------------------------------------------
WRIT PETITION NO. 223/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 227/2025
Mr. S.K. Lambat, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 272/2025
Mr. Shahrukh Shafik Sheikh, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 309/2025
Mr. A.A. Krishnan, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.A. Ashirgade, A.P.P. for the State.
WRIT PETITION NO. 324/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 348/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.B. Badar, A.P.P. for the State.
(2) crwp223.25.lot.
WRIT PETITION NO. 388/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
K.R. Lule, A.P.P. for the State.
WRIT PETITION NO. 408/2025
Mr. Prateek Sharma with Mr. Pradyumna Sharma, Counsel for
the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
I.J. Damle, A.P.P. for the State.
WRIT PETITION NO. 435/2025
Mr. G.B. Mate, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 440/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.A. Ashirgade, A.P.P. for the State.
WRIT PETITION NO. 449/2025
Mr. A.M. Gopale, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.A. Ashirgade, A.P.P. for the State.
WRIT PETITION NO. 454/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.B. Badar, A.P.P. for the State.
WRIT PETITION NO. 480/2025
Mr. S.N. Singh, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Ms
R.V. Sharma, A.P.P. for the State.
WRIT PETITION NO. 503/2025
Mr. P.J. Mehta, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.R. Chutke, A.P.P. for the State.
WRIT PETITION NO. 508/2025
Mr. P.R. Agrawal, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.A. Ashirgade, A.P.P. for the State.
WRIT PETITION NO. 510/2025
Mr. K.S. Motwani, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.R. Chutke, A.P.P. for the State.
(3) crwp223.25.lot.
WRIT PETITION NO. 520/2025
Mr. S.H. Mansuri, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.B. Badar, A.P.P. for the State.
WRIT PETITION NO. 521/2025
Mr. N.S. Padia, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
I.J. Damle, A.P.P. for the State.
WRIT PETITION NO. 522/2025
Mr. N.S. Padia, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.R. Chutke, A.P.P. for the State.
WRIT PETITION NO. 525/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 555/2025
Mr. Sarnath Sahoo, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.A. Ashirgade, A.P.P. for the State.
WRIT PETITION NO. 560/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Ms
R.V. Sharma, A.P.P. for the State.
WRIT PETITION NO. 575/2025
Mr. Joseph Bastian, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Ms
R.V. Sharma, A.P.P. for the State.
WRIT PETITION NO. 579/2025
Ms M.M. Agrawal, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 593/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
K.R. Lule, A.P.P. for the State.
WRIT PETITION NO. 598/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
I.J. Damle, A.P.P. for the State.
(4) crwp223.25.lot.
WRIT PETITION NO. 612/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.B. Badar, A.P.P. for the State.
WRIT PETITION NO. 639/2025
Mr. Anshuman Deshmukh, Counsel for the petitioner/s (through
V.C.).
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
I.J. Damle, A.P.P. for the State.
WRIT PETITION NO. 687/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.R. Chutke, A.P.P. for the State.
WRIT PETITION NO. 734/2025
Ms F.N. Haidari h/f Mr. R.M. Daga, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.B. Badar, A.P.P. for the State.
CORAM : ANIL L. PANSARE AND
SIDDHESHWAR S. THOMBRE, JJ.
DATE : OCTOBER 6, 2025
There occurred inadvertent mistakes in paragraphs 85 and 86 of the judgment dated 30.09.2025. In paragraph 85, the word, "Section 2(c)" shall be replaced by "Section 2(a)". In paragraph 86, the word, "appeal" shall be replaced by the word, "approval".
2. In addition, a sentence in paragraph 86 namely, "and are liable to be quashed and set aside", shall stand deleted. 3 Corrections shall be made immediately and corrected copy shall be uploaded forthwith.
(Siddheshwar S. Thombre) (Anil L. Pansare, J.)
Kahale
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!