Bombay High Court
Saurabh Alias Bhanja Ramswaroop Asajja vs The State Of Maharashtra And Anr. on 6 October, 2025
Author: Anil Laxman Pansare
Bench: Anil Laxman Pansare
(1) crwp223.25.lot.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL WRIT PETITION NO. 223/2025
(Akshay Bhaskar Sahare Vs. State of Maharashtra & Anr.)
WITH CRIMINAL WRIT PETITION NOS. 227/2025, 272/2025,
309/2025, 324/2025, 348/2025, 388/2025, 408/2025, 435/2025,
440/2025, 449/2025, 454/2025, 480/2025, 503/2025, 508/2025,
510/2025, 520/2025, 521/2025, 522/2025, 525/2025, 555/2025,
560/2025, 575/2025, 579/2025, 593/2025, 598/2025, 612/2025,
639/2025, 687/2025, 734/2025
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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WRIT PETITION NO. 223/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 227/2025
Mr. S.K. Lambat, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 272/2025
Mr. Shahrukh Shafik Sheikh, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 309/2025
Mr. A.A. Krishnan, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.A. Ashirgade, A.P.P. for the State.
WRIT PETITION NO. 324/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 348/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.B. Badar, A.P.P. for the State.
(2) crwp223.25.lot.
WRIT PETITION NO. 388/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
K.R. Lule, A.P.P. for the State.
WRIT PETITION NO. 408/2025
Mr. Prateek Sharma with Mr. Pradyumna Sharma, Counsel for
the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
I.J. Damle, A.P.P. for the State.
WRIT PETITION NO. 435/2025
Mr. G.B. Mate, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 440/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.A. Ashirgade, A.P.P. for the State.
WRIT PETITION NO. 449/2025
Mr. A.M. Gopale, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.A. Ashirgade, A.P.P. for the State.
WRIT PETITION NO. 454/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.B. Badar, A.P.P. for the State.
WRIT PETITION NO. 480/2025
Mr. S.N. Singh, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Ms
R.V. Sharma, A.P.P. for the State.
WRIT PETITION NO. 503/2025
Mr. P.J. Mehta, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.R. Chutke, A.P.P. for the State.
WRIT PETITION NO. 508/2025
Mr. P.R. Agrawal, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.A. Ashirgade, A.P.P. for the State.
WRIT PETITION NO. 510/2025
Mr. K.S. Motwani, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.R. Chutke, A.P.P. for the State.
(3) crwp223.25.lot.
WRIT PETITION NO. 520/2025
Mr. S.H. Mansuri, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.B. Badar, A.P.P. for the State.
WRIT PETITION NO. 521/2025
Mr. N.S. Padia, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
I.J. Damle, A.P.P. for the State.
WRIT PETITION NO. 522/2025
Mr. N.S. Padia, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.R. Chutke, A.P.P. for the State.
WRIT PETITION NO. 525/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 555/2025
Mr. Sarnath Sahoo, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.A. Ashirgade, A.P.P. for the State.
WRIT PETITION NO. 560/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Ms
R.V. Sharma, A.P.P. for the State.
WRIT PETITION NO. 575/2025
Mr. Joseph Bastian, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Ms
R.V. Sharma, A.P.P. for the State.
WRIT PETITION NO. 579/2025
Ms M.M. Agrawal, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
S.S. Doifode, A.P.P. for the State.
WRIT PETITION NO. 593/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
K.R. Lule, A.P.P. for the State.
WRIT PETITION NO. 598/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
I.J. Damle, A.P.P. for the State.
(4) crwp223.25.lot.
WRIT PETITION NO. 612/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.B. Badar, A.P.P. for the State.
WRIT PETITION NO. 639/2025
Mr. Anshuman Deshmukh, Counsel for the petitioner/s (through
V.C.).
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
I.J. Damle, A.P.P. for the State.
WRIT PETITION NO. 687/2025
Mr. M.N. Ali, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.R. Chutke, A.P.P. for the State.
WRIT PETITION NO. 734/2025
Ms F.N. Haidari h/f Mr. R.M. Daga, Counsel for the petitioner/s.
Mr. D.V. Chauhan, Senior Counsel/Government Pleader with Mr.
A.B. Badar, A.P.P. for the State.
CORAM : ANIL L. PANSARE AND
SIDDHESHWAR S. THOMBRE, JJ.
DATE : OCTOBER 6, 2025
There occurred inadvertent mistakes in paragraphs 85 and
86 of the judgment dated 30.09.2025. In paragraph 85, the word,
"Section 2(c)" shall be replaced by "Section 2(a)". In paragraph 86,
the word, "appeal" shall be replaced by the word, "approval".
2. In addition, a sentence in paragraph 86 namely, "and are
liable to be quashed and set aside", shall stand deleted.
3 Corrections shall be made immediately and corrected copy
shall be uploaded forthwith.
(Siddheshwar S. Thombre) (Anil L. Pansare, J.)
Kahale
