Shaikh Riyaj Ahmad Tajmoahamad vs The Special Land Acquisition Officer, ...
2025 Latest Caselaw 6460 Bom

Bombay High Court

Shaikh Riyaj Ahmad Tajmoahamad vs The Special Land Acquisition Officer, ... on 4 October, 2025

                                 (1)                     fa1350.23


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  BENCH AT AURANGABAD

                  913 FIRST APPEAL NO. 1350 OF 2023
     NYAJMOHAMMAD SHAMAD MUSALMAN THR LRS SHAIKH IKBAL SHAIKH
                        NYAJMOHAMMAD AND ORS
                                VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, MINOR IRRIGATION JALGAON AND ANR

                  915 FIRST APPEAL NO. 1754 OF 2023
                           AHMAD JAFER PATEL
                                VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, MINOR IRRIGATION JALGAON AND ANR

                  916 FIRST APPEAL NO. 1804 OF 2023
                     PANDHARINATH SHAMRAO PATIL
                                VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, MINOR IRRIGATION JALGAON AND ANR

                  917 FIRST APPEAL NO. 1805 OF 2023
                          PANDIT DAULAT SUTAR
                                VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, MINOR IRRIGATION JALGAON AND ANR

                  918 FIRST APPEAL NO. 1806 OF 2023
                          PANDIT DAULAT SUTAR
                                VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, MINOR IRRIGATION JALGAON AND ANR

                  919 FIRST APPEAL NO. 1924 OF 2023
        TOTARAM TUKARAM MAGARE (DIED) THR LRS PRAKASH AND ORS
                                VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, MINOR IRRIGATION, JALGAON AND ANR

                  920 FIRST APPEAL NO. 1991 OF 2023
                       SHAIKH YUNUS SHAIKH MUSA
                                VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, MINOR IRRIGATION JALGAON AND ANR

                  921 FIRST APPEAL NO. 2046 OF 2023
           SHABBIR KARIM MUSALMAN THR LRS KADIRBI AND ORS
                               VERSUS
THE SPECIAL LAND ACQUISITION OFFICER MINOR IRRIGATION JALGAON AND ANR

                 922 FIRST APPEAL NO. 2157 OF 2023
                       SHAMKANT BALIRAM PATIL
                               VERSUS
  THE SPECIAL LAND ACQUISITION OFFICER MINOR IRRIGATION JALGAON AND
                                           (2)                    fa1350.23

                                        ANOTHER

                    923 FIRST APPEAL NO. 2192 OF 2023
                        MADHUKAR VISHWANATH JOSHI
                                  VERSUS
  THE SPECIAL LAND ACQUISITION OFFICER, MINOR IRRIGATION JALGAON AND ANR
                                   WITH
          CIVIL APPLICATION NO. 2789 OF 2025 IN FA/1757/2023
                      FIRST APPEAL NO. 1757 OF 2023
                       FIRST APPEAL NO. 329 OF 2023

                    924 FIRST APPEAL NO. 2194 OF 2023
                        FIROJABI MARD SHAIKH KAMAR
                                  VERSUS
  THE SPECIAL LAND ACQUISITION OFFICER, MINOR IRRIGATION JALGAON AND ANR
                                   WITH
      FIRST APPEAL NO. 2206 OF 2023, FIRST APPEAL NO. 2207 OF 2023
      FIRST APPEAL NO. 2205 OF 2023, FIRST APPEAL NO. 2193 OF 2023

Mr. M.M.Bhokarikar, Advocate for the applicants.
Ms.R.R. Tandale, Mr.R.B. Dhaware, Ms. Chaitali Choudhari Kutti, Mr. C.V.
Bhadane, AGPs for the respondent-State in respective matters.

                                            CORAM : KISHORE C. SANT, J.

DATE : 04.10.2025

PC :-

01. Stand over to 13.10.2025 by way of last chance.

02. If parties are desirous of relying upon any judgment, same be furnishing on that day.

[KISHORE C. SANT, J.] snk/2025/Oct25/fa1350.23