Citation : 2025 Latest Caselaw 7796 Bom
Judgement Date : 20 November, 2025
1 930FA696.2016&Ors nos taken from Board.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
930 FIRST APPEAL NO. 696 OF 2016
Balaji Vishwanath Jadhav VERSUS The State Of Mah And Anr
...
Mr. Ram S. Shinde - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
...
WITH
FIRST APPEAL NO. 695 OF 2016
Narsing Sambhaji Dadage VERSUS The State Of Mah And Anr
...
Mr. Ram S. Shinde - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
WITH
FIRST APPEAL NO. 21 OF 2011
Bhamabai Dattu Patil VERSUS The State Of Mah And Ors
...
Mr. Ram S. Shinde - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangle - Advocate for Respondent Nos. 2 & 3
....
WITH
CIVIL APPLICATION NO. 6079 OF 2023 IN FA/21/2011
Bhamabai Dattatraya Patil (died) Thr Lrs Dilip And Anr
VERSUS
The State Of Maharashtra And Anr
...
Mr. Ram S. Shinde - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangle - Advocate for Respondent No. 2
....
WITH
FIRST APPEAL NO. 1747 OF 2014
Vijaykumar Mallikarjun Hatte VERSUS The State Of Mah And Ors
...
Mr. Gopal D. Kale - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangle - Advocate for Respondent No. 2
....
2 930FA696.2016&Ors nos taken from Board.odt
WITH
FIRST APPEAL NO. 1748 OF 2014
Sundarabai Govindrao Ghotale VERSUS The State Of Mah And Ors
...
Mr. Santosh B. Gastgar - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangle - Advocate for Respondent No. 2
....
WITH
FIRST APPEAL NO. 1655 OF 2011
Sarubai Ganpati Ghotale (died) Lrs Babu G Ghotale And Ors
VERSUS
The State Of Mah And Anr
...
Mr. Ram S. Shinde - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangle - Advocate for Respondent No. 2
....
WITH
FIRST APPEAL NO. 14 OF 2011
Gopal Maroti Ghotale VERSUS The State Of Mah And Ors
...
Mr. Santosh B. Gastgar - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangle - Advocate for Respondent No. 2
....
WITH
CIVIL APPLICATION NO. 7973 OF 2022 IN FA/696/2016
Balaji Vishwanath Jadhav
VERSUS
The State Of Maharashtra Through Collector, Latur And Another
...
Mr. Ram S. Shinde - Advocate for Applicant
Mr. B. A. Shinde - AGP for State
.....
WITH
FIRST APPEAL NO. 1121 OF 2009
Godavari Marathwada Irrigation Development Corporation Latur And Anr
3 930FA696.2016&Ors nos taken from Board.odt
VERSUS
Gopal Kisanrao Jadhav And Ors
...
Mr. S. G. Sangle - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
....
WITH
FIRST APPEAL NO. 1744 OF 2014
Ganpati Sada Ghotale L.rs. Sarubai Ganpati Ghotale L.rs. Babu Ganpati
Ghotale And Ors
VERSUS
The State Of Mah And Ors
...
Mr. Ram S. Shinde - Advocate for Appellants
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangale - Advocate for Respondent No. 2
.....
WITH
FIRST APPEAL NO. 1743 OF 2014
Baswaraj Mallikarjun Hatte VERSUS The State Of Mah And Ors
...
Mr. Gopal D. Kale - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangale - Advocate for Respondent No. 2
.....
WITH
FIRST APPEAL NO. 1746 OF 2014
Kamalkar Shripati Ghotale L.rs. Kesharbai Kamalkar Ghatale And Ors
VERSUS
The State Of Mah And Ors
...
Mr. Ram S. Shinde - Advocate for Appellants
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangale - Advocate for Respondent No. 2
.....
WITH
FIRST APPEAL NO. 18 OF 2011
Subhas Shripati Ghotale VERSUS The State Of Mah And Ors
...
Mr. Ram S. Shinde - Advocate for Appellants
4 930FA696.2016&Ors nos taken from Board.odt
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangale - Advocate for Respondent No. 2 & 2
.....
WITH
FIRST APPEAL NO. 26 OF 2011
Ratan Shripati Ghotale And Anr VERSUS The State Of Mah And Ors
...
Mr. Ram S. Shinde - Advocate for Appellants
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangale - Advocate for Respondent No. 2
.....
WITH
FIRST APPEAL NO. 1742 OF 2014
Bhanudas Santram Patil VERSUS The State Of Maharashtra And Ors
...
Mr. Ram S. Shinde - Advocate for Appellants
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangale - Advocate for Respondent No. 2
.....
WITH
FIRST APPEAL NO. 23 OF 2011
Uttamabai Tanaji Shirmale VERSUS The State Of Mah And Ors
...
Mr. Santosh B. Gastgar - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangle - Advocate for Respondent No. 2
....
WITH
FIRST APPEAL NO. 1749 OF 2014
Shivrajappa Mallikarjun Hatte VERSUS The State Of Mah And Ors
...
Mr. Gopal D. Kale - Advocate for Appellant
Mr. B. A. Shinde - AGP for State
Mr. S. G. Sangale - Advocate for Respondent No. 2
...
CORAM : NEERAJ P. DHOTE, J.
DATED : 20TH NOVEMBER, 2025
5 930FA696.2016&Ors nos taken from Board.odt
PER COURT : -
1. Learned Advocate for the Appellants/Claimants submit that, this Court has already decided the connected Appeals arising out of the same Acquisition Proceedings, and therefore, these Appeals can be disposed off in the light of the said Judgments dated 30.01.2017 in First Appeal No. 4054 of 2016 and by Judgment dated 08.02.2019 in First Appeal No. 1013 of 2010.
2. Learned Advocate for the Acquiring Body submits that, just now he has received the copy of the said Judgment and seeks time to verify the position from the Acquiring Body.
3. List the present First Appeals along with the First Appeal No. 22 of 2011 on 3rd December, 2025, at 02:30 p.m.
[NEERAJ P. DHOTE] JUDGE
SG Punde
Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 21/11/2025 17:14:33
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!