The State Of Maharashtra Through The ... vs Shri. Uddhao Pandurang Patil And Ors.
2025 Latest Caselaw 2242 Bom

Bombay High Court

The State Of Maharashtra Through The ... vs Shri. Uddhao Pandurang Patil And Ors. on 13 August, 2025

Author: N. R. Borkar

Bench: M. S. Karnik, N. R. Borkar

                                                               3-wp 10958-15.doc

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO. 10958 OF 2015
The State of Maharashtra                                      ... Petitioner
        Versus
Shri Uddhao Pandurang Patil & Ors.                            ... Respondents
                                     WITH
                       CIVIL APPLICATION NO. 282 OF 2018
                                       IN
                       WRIT PETITION NO. 10958 OF 2015
Shri Uddhao Pandurang Patil & Ors.                            ... Applicants
In the matter between
The State of Maharashtra                                      ... Petitioner
        Versus
Shri Uddhao Pandurang Patil & Ors.                            ... Respondents
                                     WITH
                         WRIT PETITION NO. 6228 OF 2016
The State of Maharashtra                                      ... Petitioner
        Versus
Shri Atmaram Maniram Rathod & Ors.                            ... Respondents
                                     WITH
                       CIVIL APPLICATION NO. 283 OF 2018
                                       IN
                        WRIT PETITION NO. 6228 OF 2016
Shri Atmaram Maniram Rathod & Ors.                            ... Applicants
In the matter between
The State of Maharashtra                                      ... Petitioner
        Versus
Shri Atmaram Maniram Rathod & Ors.                            ... Respondents
                                     WITH
                         WRIT PETITION NO. 2863 OF 2017

The State of Maharashtra                                      ... Petitioner
         Versus
Shri S. B. Khairnar & Ors.                                    ... Respondents




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                                                                 3-wp 10958-15.doc

                                  .............

Mr. N. C. Walimbe, Addl GP a/w. Ms. G. R. Raghuwanshi, AGP for the
Petitioner-State.
Mr. S. G. Raoot for Respondent No.1.
Dr. Vinod Joshi a/w. J. D. Deshpande for Respondent No.3 in
WP/10958/15.
Mr. Neel G. Helekar i/b A. R. Gore for Respondent No.2 in WP/6228/16.

                                 CORAM       : M. S. KARNIK AND
                                               N. R. BORKAR, JJ.

                                 DATED       : 13th AUGUST, 2025.

P.C. :

1. We heard learned AGP for the petitioner and learned counsel for the

respondents in Writ Petition No. 10958 of 2015 and Writ Petition No. 6228

of 2016.

2. List Writ Petition No. 10958 of 2015 and Writ Petition No. 6228 of

2016 for pronouncement of judgment on 03.09.2025.

3. Writ Petition No. 2863 of 2017 be de-tagged and listed on

25.08.2025.

(N. R. BORKAR, J.) ( M. S. KARNIK, J.)