Magma Hdi General Insurance Company ... vs Jijabai Subhash Patil And Ors
2024 Latest Caselaw 25533 Bom

Bombay High Court

Magma Hdi General Insurance Company ... vs Jijabai Subhash Patil And Ors on 5 September, 2024

                                            (1)                     [fa2097.24]


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                            926 FIRST APPEAL NO. 2097 OF 2024
                                          WITH
                           CIVIL APPLICATION NO. 9592 OF 2024

  MAGMA HDI GENERAL INSURANCE COMPANY LIMITED THR. ITS LEGAL
                           OFFICER
                           VERSUS
                JIJABAI SUBHASH PATIL AND ORS

Mr.R.H. Dahat, Advocate for the appellant.

                                       CORAM      : KISHORE C. SANT, J.

                                       DATE       : 05.09.2024

PC :-

01.                 Issue     notice   to   the   respondents,   returnable   on
14.11.2024.

02. There shall be stay to the impugned judgment and award subject to deposit of entire amount under the Award along with interest in this Court before next date.

[KISHORE C. SANT, J.]

snk/2024/sep24/fa2097.24