Ashok Mehta, Sole Proprietor Of M.M. ... vs Mikas Stainless Steels Pte. Ltd. ...
2024 Latest Caselaw 25434 Bom

Bombay High Court

Ashok Mehta, Sole Proprietor Of M.M. ... vs Mikas Stainless Steels Pte. Ltd. ... on 4 September, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                   INTERIM APPLICATION (LODGING) NO.18413 OF 2023
                                                         IN
                                    COMMERCIAL APPEAL (LODGING) NO.18132 OF 2023
                                                         IN
                                        SUMMONS FOR JUDGMENT NO.1 OF 2023
                                                         IN
                                      COMMERCIAL SUMMARY SUIT NO.128 OF 2021
                     Ashok Mehta                                                .. Applicant-Appellant
                          Vs.
                     Mikas Stainless Steels Pte. Ltd.                           .. Respondent-Plaintiff

Mr. Naushad Engineer, Senior Advocate, with Mr. Sharad Bansal, i/by Mr. Laxman Jain, Advocates for the Applicant-Original Appellant. Mr. Siddhesh Bhole with Mr. Yakshay Chheda, Advocates, i/by SSB Legal & Advisory, for the Respondent-Original Plaintiff.

CORAM : A.S. CHANDURKAR & RAJESH S. PATIL, JJ DATE : 4TH SEPTEMBER, 2024.

P.C. :

Stand over to 18th September 2024 for further consideration.

[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ]

Digitally

SNEHA SNEHA ABHAY 12-IA(L)-18413-2023.doc ABHAY DIXIT Dixit DIXIT Date:

2024.09.04 18:27:51 +0530