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Abhijit Bhagwat Khedkar vs State Of Maharashtra Thr Gpand Ors
2024 Latest Caselaw 25433 Bom

Citation : 2024 Latest Caselaw 25433 Bom
Judgement Date : 4 September, 2024

Bombay High Court

Abhijit Bhagwat Khedkar vs State Of Maharashtra Thr Gpand Ors on 4 September, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                   18-RPW-80-24 IN WP-13061-22.doc                                        Rameshwar Dilwale




RAMESHWAR                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
LAXMAN                                      CIVIL APPELLATE JURISDICTION
DILWALE

                          REVIEW PETITION IN WRIT PETITION NO.80 OF 2024
Digitally signed                                IN
by RAMESHWAR
LAXMAN                         CIVIL WRIT PETITION NO.13061 OF 2022
DILWALE
Date: 2024.09.04   Abhijit Bhagwat Khedkar                          ..Petitioner
18:31:11 +0530
                               Vs.
                   State of Maharashtra & Ors.                      .. Respondents
                                                          ...

Mr. Abhijeet V. Jangale, Advocate for review petitioner. Mr. Manishankar Deshpande i/by Ms. Sapna Krishnappa, Advocates for respondent nos.2 to 4. Mr. N. C. Walimbe, Addl. GP with Mr. N. K. Rajpurohit, AGP for respondent-State.

...

                                                       CORAM :      A.S. CHANDURKAR &
                                                                    RAJESH S. PATIL, JJ
                                                       DATE     :    4th SEPTEMBER, 2024.
                   P.C. :

1. The review petition be placed before the Bench that delivered

the judgment in Writ Petition No.13061 of 2022. The Office to take

necessary steps.

[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ]

 
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