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Bharat Petroleum Corporation Limited vs Forbes Gokak Ltd
2024 Latest Caselaw 25316 Bom

Citation : 2024 Latest Caselaw 25316 Bom
Judgement Date : 3 September, 2024

Bombay High Court

Bharat Petroleum Corporation Limited vs Forbes Gokak Ltd on 3 September, 2024

                                                                               Board Sr.No.:-905

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 424 OF 2024

 M/s Forbes Gokak Ltd                                      ....APPLICANT
             V/S
 Bharat Petroleum Corporation Limited                   ....RESPONDENT

WITH CIVIL REVISION APPLICATION STAMP NO. 1604 OF 2024

Bharat Petroleum Corporation Limited ....APPLICANT V/S Forbes Gokak Ltd ....RESPONDENT

Mr. Girish S. Godbole Senior Advocate i/by Ms. Pooja Thakkar for Applicant in CRA/424/2024 and for Respondent in CRAST/1604/2024 Mr. Pankaj Sawant Senior Advocate a/w Mr. Roop Basu, Mr. Ahmed Padela i/by The Law Point for Respondent in CRA/424/2024 and for Applicant in CRAST/1604/2024

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 3rd September, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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