Rahul S/O Arun Jaiswal vs Someshwar S/O Shrihari Badki
2024 Latest Caselaw 25218 Bom

Bombay High Court

Rahul S/O Arun Jaiswal vs Someshwar S/O Shrihari Badki on 2 September, 2024

                                                                      1                         20appa41.2024.odt

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH : NAGPUR

                                      CRIMINAL APPLICATION (APPA) NO. 41 OF 2024
                                                         IN
                                        CRIMINAL APPEAL STAMP NO. 270 OF 2024
                                      Rahul s/o Arun Jaiswal Vs Someshwar s/o Shrihari Badki
                   Office Notes, Office Memoranda of                 Court's or Judge's Order
                   Coram, appearances, Court's Orders
                   or directions and Registrar's order
                                    Mr. T.S. Deshpande, counsel for applicant/appellant.


                                                    CORAM : URMILA JOSHI-PHALKE, J.

DATED : 02/09/2024.

1. By preferring this application along with leave to file appeal, the appellant has challenged the judgment and order of acquittal passed by the Judicial Magistrate First Class, Maregaon, District Yavatmal.

2. Issue notice to the respondent, returnable after four weeks.

[URMILA JOSHI-PHALKE, J.]

Signed by: Mr. R.K. NANDURKAR rkn Designation: PA To Honourable Judge Date: 03/09/2024 14:27:35