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Unnat Nagar Varsha Co-Operative ... vs Maharashtra Housing And Area ...
2024 Latest Caselaw 25201 Bom

Citation : 2024 Latest Caselaw 25201 Bom
Judgement Date : 2 September, 2024

Bombay High Court

Unnat Nagar Varsha Co-Operative ... vs Maharashtra Housing And Area ... on 2 September, 2024

Author: M.S. Sonak

Bench: M.S. Sonak

                                                     3-OSWP-118-1994+.DOC




                                                                          Sumedh



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION
                       WRIT PETITION NO. 118 OF 1994
                                  WITH
                  CHAMBER SUMMONS NO. 275 OF 2015
                                    IN
                       WRIT PETITION NO. 118 OF 1994


 Roshanlal Jain                                                 ...Petitioner
     Versus
 MHADA & Anr                                                 ...Respondents

WITH WRIT PETITION NO. 706 OF 2023 Unnat Nagar Varsha Co-operative Housing ...Petitioner Society Ltd Versus Maharashtra Housing And Area Development ...Respondent

Mr BP Pandey, with Ridhima Mangaonkar i/b Ridhima Mangaonkar, for the Petitioner in WP/118/1994 and for Respondent No. 3 in WP/706/2023. Mr PG Lad, with Sayli Apte, Shreya Shah, for the Respondent-

MHADA.

Ms Uma Palsuledesai, AGP, for the Respondent-State in WP/118/1994, with Ms Usha Rahi, AGP, for the Respondent-State in WP/706/2023. Mr TD Deshmukh, for Respondent No. 1.










                                                            3-OSWP-118-1994+.DOC




                               CORAM:        M.S. Sonak &
                                             Kamal Khata, JJ
                               DATED:        2nd September 2024
 PC:-



 1.      Heard Arguments.


2. Reserved for orders/Judgment.

(Kamal Khata, J) (M.S. Sonak, J)

 
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