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Tukaram Bijaji Gote Died Thr Lrs ... vs The Exe. Engineer, Minor Irrigation ...
2024 Latest Caselaw 14630 Bom

Citation : 2024 Latest Caselaw 14630 Bom
Judgement Date : 7 May, 2024

Bombay High Court

Tukaram Bijaji Gote Died Thr Lrs ... vs The Exe. Engineer, Minor Irrigation ... on 7 May, 2024

                               1                       923ca4629.24



     IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                  BENCH AT AURANGABAD

          923 CIVIL APPLICATION NO. 4629 OF 2024
                    IN FAST/14282/2022

    TUKARAM BIJAJI GOTE DIED THR LRS ZUMBARBAI
             TUKARAM GOTE AND OTHERS
                         VERSUS
 THE EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION
             NO. 1, AURANGABAD AND ANR
                            ...
      Advocate for Applicant : Mr. Patil Laxmikant C.
     Advocate for Respondent No. 1 : Mr.S.G. Bhalerao
      AGP for Respondent No. 2 State : Mr.P.D. Patil
                            ...


                                      CORAM : S. G. MEHARE, J.

                                      DATE     : 07th MAY, 2024.

PER COURT :


1.            Heard the learned Counsel for the parties.


2.            In similarly situated matters, this Court allowed to

withdraw 75% amount. Considering the reasons mentioned in

the applications, the application is allowed subject to the

following order :

                               ORDER

1. The application is allowed.

2. The cheques of equal shares be 2 923ca4629.24

issued in the name of Zumbarbai Tukaram Gote, Mandabai Bhausaheb Gote, Chaldrakalabai Sakharam Gote and Santosh Balaji Gote, on undertaking to redeposit money with this Court, if the impugned judgment and award is reversed.

3. The applicants respectively shall give undertakings that they shall receive the money for themselves and on behalf of the legal representatives.

( S. G. MEHARE ) JUDGE

mahajansb/

 
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