Asif Bashir Shaikh vs The State Of Maharashtra
2024 Latest Caselaw 14597 Bom

Bombay High Court

Asif Bashir Shaikh vs The State Of Maharashtra on 7 May, 2024

Author: A. S. Gadkari

Bench: A. S. Gadkari

                        H. C. Shiv                                                                    48.app358.24.doc



                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CRIMINAL APPELLATE JURISDICTION

                                                   CRIMINAL APPEAL NO.358 OF 2024


                        Asif Bashir Shaikh                           .. Appellant
                              vs.
                        The State of Maharashtra                     .. Respondent


                        Mr. Mihir Desai, Senior Advocate with Ms.Pritha Paul i/b Tahera Qureshi for
                        the Appellant.
                        Mr. A. M. Chimalkar with Mrs. A. A. Takalkar APP with Ms. Drushti Gala for
                        the Respondent-State.


                                                              CORAM: A. S. GADKARI AND
                                                                     SHYAM C. CHANDAK, JJ.

                                                              DATE    : 7th MAY 2024
                        P. C.:-

                        1)               Mr.Chimalkar, learned Special P.P. for the Respondent-State on

instructions submitted that, the Appellant and Ors. have been sentenced to

capital punishment in Sessions Case No.38 of 2009, by the Additional

Sessions Judge Court No.4 (Designated Judge for Speedy Trial of Serial

Bomb Blast Cases) at Bhadra, Ahmedabad by its Judgment and Order dated

18th February 2022.

2) Mr.Desai, learned senior counsel for the Appellant seeks time to

take instructions.

2.1) At his request, stand over to 19th June 2024.

           Digitally
           signed by
           HEMANT
HEMANT     CHANDERSEN
CHANDERSEN SHIV
                             (SHYAM C. CHANDAK,J.)                                  (A. S. GADKARI, J.)
SHIV       Date:
           2024.05.10
           17:43:45
           +0530