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Rolta Private Limited vs Varanium Cloud Limited
2024 Latest Caselaw 14535 Bom

Citation : 2024 Latest Caselaw 14535 Bom
Judgement Date : 7 May, 2024

Bombay High Court

Rolta Private Limited vs Varanium Cloud Limited on 7 May, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                              1                  905 ss 18-23 and ors-os.doc


                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                              INTERIM APPLICATION (L) NO.35190 OF 2023
                                                                 IN
                                                    SUMMARY SUIT NO.18 OF 2023
                                                                WITH
                                                    SUMMARY SUIT NO.18 OF 2023
                                                                WITH
                                                SUMMONS FOR JUDGMENT NO.35 OF 2023
                                                                 IN
                                                    SUMMARY SUIT NO.18 OF 2023
                                                                WITH
                                               INTERIM APPLICATION (L) NO.6341 OF 2024
                                                                 IN
                                                    SUMMARY SUIT NO.18 OF 2023
                                                                AND
                                               INTERIM APPLICATION (L) NO.3102 OF 2024
                                                                 IN
                                                    SUMMARY SUIT NO.18 OF 2023

                       Rolta Private Limited and anr.                  ... Plaintiffs/Applicants
                             Vs.
                       Varanium Cloud Limited and anr.                 ... Defendants/Respondents

                                                        -------
                       Mr. Ameya Gokhale with Mr. Harit Lakhani i/by M/s Shardul Amarchand
                       Mangaldas & Co., Advocates for the Plaintiffs/Applicants.
                       Mr. Hrushi Narvekar i/by M/s Integrum Legal, Advocate for the Defendant
                       No.1/Respondent No.1.
                       Mr. Feroze Patel with Mr. Ali Aqdas Khan i/by M/s Integrum Legal,
                       Advocates for the Defendant No.2/Respondent No.2.
                                                        -------

                                                  CORAM :   ABHAY AHUJA, J.

Digitally DATE : 07 MAY, 2024. signed by

PRIYA PRIYA RAJESH SOPARKAR P.C. :

RAJESH SOPARKAR Date:

2024.05.07 17:23:42 +0530

1. When the matter is called out, Mr. Ameya Gokhale, learned counsel

Priya R. Soparkar 1 of 2

2 905 ss 18-23 and ors-os.doc

appears for the Plaintiffs and submits that they are in the process of

taking discharge in the matter and will not be able to proceed further.

2. Let appropriate application be filed before the Prothonotary and

Senior Master.

3. The learned counsel for the Defendants have no particular

objection, if some time is granted.

4. Accordingly, list on 2nd July, 2024.

(ABHAY AHUJA, J.)

Priya R. Soparkar 2 of 2

 
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