Mr. Nikhilesh Kesharichand Jhaveri And ... vs New Era Fabrics Ltd. And Ors
2024 Latest Caselaw 14531 Bom

Bombay High Court

Mr. Nikhilesh Kesharichand Jhaveri And ... vs New Era Fabrics Ltd. And Ors on 7 May, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

Neeta Sawant                                                             P2-WP-10478-2022.docx


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO. 10478 OF 2022


Mr. Nikhilesh Kesrichand Jhaveri
and anr.                                                        }     ..Petitioner

         : Versus :

M/s. New Era Fabrics Ltd. and Ors.                              }     ..Respondents


                                    WITH
                        WRIT PETITION NO. 14712 OF 2023

Mr. Nikhilesh Kesrichand Jhaveri
and anr.                                                        }     ...Petitioner

         : Versus :

New Era Fabrics Ltd. and Ors.                                   }     ...Respondents

___________________________________________________
Ms. Sayali Sawant i/by. Mrs. Sushma Singh, for the Petitioner.




                                        CORAM : SANDEEP V. MARNE, J.

                                        Dated         : 7 May 2024.
P.C. :
1)       Praceipe is moved seeking speaking to the minutes of the Order dated
6 May 2024.


2)       Two corrections are sought in the order :

                                     _____Page No. 1 of 4____
                                           7 May 2024

 Neeta Sawant                                                             P2-WP-10478-2022.docx

(i) Appearance of 'Mr. Vishal Narichania' is sought to be added for the Petitioners in the cause-title of the order.

(ii) The date of listing of petition be deleted and replaced with '18 June 2024'.

3) The said corrections be carried out and the order be read accordingly.

[SANDEEP V. MARNE, J.]

_____Page No. 2 of 4____ 7 May 2024

Neeta Sawant P2-WP-10478-2022.docx

IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION

WRIT PETITION NO. 10478 OF 2022

Mr. Nikhilesh Kesrichand Jhaveri and anr. } ..Petitioner : Versus :

M/s. New Era Fabrics Ltd. and Ors. } ..Respondents

WITH WRIT PETITION NO. 14712 OF 2023

Mr. Nikhilesh Kesrichand Jhaveri and anr. } ..Petitioner : Versus :

New Era Fabrics Ltd. and Ors. } ..Respondents ___________________________________________________ Mr. Sharan Jagtiani a/w. Mr. Vishal Narichania, Mrs. Sushma Singh, Ms. Sayali Sawant i/by. Mrs. Sushma Singh, for the Petitioners in WP No.10478 of 2022.

Mr. Chetan Kapadia, Senior Advocate a/w. Mr. Devansh Bheda, Ms. Ria Menon i/by. M/s. Purnanand & Co., for Respondent No.7 in WP No.10478 of 2022 and Mr. Chetan Kapadia a/w. Ms. Namita Shirke i/by. Mr. Jaydeep Thakkar for Respondent Nos.8, 10, 11 to 14 in WP No.14712 of 2023. Mr. Abdul Rehman a/w. Mr. Rupesh Mandhare i/by. Mr. Sean Wassoodew, for Respondent No.4.

CORAM : SANDEEP V. MARNE, J.

                                        Dated         : 6 May 2024.


                                     _____Page No. 3 of 4____
                                           7 May 2024

 Neeta Sawant                                                                               P2-WP-10478-2022.docx




P.C. :
1)       Writ Petition No. 14712/2023 be detagged from Writ Petition No.
10478/2022.


2)       List Writ Petition No. 14712/2023 on 18 June 2024 while Writ Petition

No. 10478/2024 only stands closed for pronouncement of judgment.

[SANDEEP V. MARNE, J.]

Note : Corrections are carried out in para-2 of the order pursuant to speaking to the minutes order dated 7 May 2024.

_____Page No. 4 of 4____ 7 May 2024