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Mohd. Osman S/O Late Abdule Gafoor ... vs Union Of India Through General Manager, ...
2024 Latest Caselaw 14320 Bom

Citation : 2024 Latest Caselaw 14320 Bom
Judgement Date : 6 May, 2024

Bombay High Court

Mohd. Osman S/O Late Abdule Gafoor ... vs Union Of India Through General Manager, ... on 6 May, 2024

Author: G. A. Sanap

Bench: G. A. Sanap

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 707 OF 2019

 Mohd. Osman S/o Late Abdule Gafoor (dead) ....PETITIONER
 Through Lrs. Ismail Bee W/o Late Mohd. Osman
 And Others
             V/S
 Union Of India Through General Manager, ....RESPONDENT

South Central Railway, Secundarabad

VILAS MANOHAR DESHPANDE for Petitioner PANKAJ V. NAVLANI for Respondent

CORAM : HON'BLE SHRI JUSTICE G. A. SANAP J DATE : 6th May, 2024 P.C. :

At the request of Adv A B deshpande on behalf of Adv V M Deshpande for Appellant. Adv R. Sidharth on behalf of Adv P V Navlani for Respondent-Sole. Reserved for Judgment on date 06/05/2024.

( FOR REGISTRAR JUDICIAL )

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Mohd. Osman S/O Late Abdule Gafoor ... vs Union Of India Through General Manager, ...
2024 Latest Caselaw 14320 Bom

Bombay High Court

Mohd. Osman S/O Late Abdule Gafoor ... vs Union Of India Through General Manager, ... on 6 May, 2024

Author: G. A. Sanap

Bench: G. A. Sanap

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Mohd. Osman S/O Late Abdule Gafoor ... vs Union Of India Through General Manager, ...2024 Latest Caselaw 14320 Bom

Bombay High Court

Mohd. Osman S/O Late Abdule Gafoor ... vs Union Of India Through General Manager, ... on 6 May, 2024

Author: G. A. Sanap

Bench: G. A. Sanap

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Mohd. Osman S/O Late Abdule Gafoor ... vs Union Of India Through General Manager, ...
2024 Latest Caselaw 14320 Bom