Yogesh Madhukar Chavhan vs State Of Mah. Thr. Secretary Home Dep. ...
2024 Latest Caselaw 14319 Bom

Bombay High Court

Yogesh Madhukar Chavhan vs State Of Mah. Thr. Secretary Home Dep. ... on 6 May, 2024

Author: Vinay Joshi

Bench: Vinay Joshi

                                                                  1                                  46 wp 505.23

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 NAGPUR BENCH : NAGPUR
                                          CRIMINAL WRIT PETITION NO. 505/2023
                                      (Yogesh Madhukar Chavhan Vs. State of Maharashtra & ors.)
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                             Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 --------------------------------------------------------------------------------------
                                          Mr. N.B. Rathod, Advocate for petitioner.
                                          Mrs. N. Tripati, APP for respondent Nos. 1 to 3


                                          CORAM: VINAY JOSHI AND
                                                 MRS. VRUSHALI V. JOSHI, JJ.

DATED : 06/05/2024.

Heard.

2. The petitioner undertakes to file copy of judgment.

3. Stand over after Summer Vacation 2024.

(MRS. VRUSHALI V. JOSHI, J.) (VINAY JOSHI, J.) Gohane

Signed by: Mr. J. B. Gohane Designation: PA To Honourable Judge Date: 07/05/2024 16:05:01