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Echjay Industries Pvt. Ltd. And 7 Ors vs Rajendra And 2 Ors
2024 Latest Caselaw 14312 Bom

Citation : 2024 Latest Caselaw 14312 Bom
Judgement Date : 6 May, 2024

Bombay High Court

Echjay Industries Pvt. Ltd. And 7 Ors vs Rajendra And 2 Ors on 6 May, 2024

Bench: K.R. Shriram, Neela Kedar

                                                                          Board Sr.No.:-401

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2309 OF 2010

 Echjay Overseas Trades Pvt. Ltd. And 2 Ors. ....PETITIONER
              V/S
 Mrs. Rajendra, Director Of Income Tax-ii   ....RESPONDENT

(investigations) And 3 Ors.

WITH WRIT PETITION NO. 122 OF 2009

Echjay Industries Pvt. Ltd. And 7 Ors. ....PETITIONER V/S Rajendra And 2 Ors. ....RESPONDENT

Mr Nitesh Joshi a/w Mr Vishesh Malviya, Mr Bhavin Shah and Mr Tejas Popat i/b Rashmikant and Partners for Petitioners. Ms Sushma Nagaraj a/w Ms Sakshi Kapadia for Respondents-Revenue.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 6th May, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

 
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